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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Andhra Pradesh - Subsection

Section 33(4) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006

(4)Yeast propagation vessels, fermentation vats, vessels, pipelines, valves, plate heat exchangers and all other equipment should be cleaned and disinfected using prescribed sanitizing agents on a regular basis.