Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 73] [Entire Act] State of Karnataka - Subsection Section 73(c) in Karnataka Forest Act, 1963 (c)alters, defaces or obliterates any such mark placed on any timber or standing tree by or under the authority of a Forest Officer; or
