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[Cites 0, Cited by 0] [Section 154] [Entire Act]

State of West Bengal - Subsection

Section 154(2) in West Bengal Municipal (Building) Rules, 2007

(2)Shops as road-fronts only will be permitted. In corner plots, shops on one side only as shown in the layout plan will be permitted. Depth of shop room shall not exceed 20 ft from the front building line.