Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 8 in THE BIHAR GOODS AND SERVICES TAX (AMENDMENT) ACT, 2022 8. Substitution of new section for section 41. — For section 41 of the principal Act, the following section shall be substituted, namely:—
