Andhra Pradesh High Court - Amravati
M.Prasad Irsme vs The Union Of India on 25 September, 2023
HIGH COURT OF ANDHRA PRADESH::AT AMARAVATI MAIN CASE No. W.P.No.8552 of 2022 PROCEEDING SHEET Sl. OFFICE DATE ORDER No. NOTE
03. 25.09.2023 AVSS,J & VJP,J Office to post this matter before some other bench for which one of us (AVSS,J) is not a member after obtaining necessary orders from the Hon'ble The Chief Justice.
________ AVSS,J _______ VJP,J TM