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[Cites 0, Cited by 0] [Section 110(2)] [Section 110] [Entire Act]

State of Tamilnadu - Subsection

Section 110(2)(d) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(d)[ [***] [Clause (d) was omitted by section 3(18) of the Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Fourth Amendment Act, 1972 (Tamil Nadu Act 39 of 1972)].