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[Cites 0, Cited by 0] [Section 109] [Entire Act]

State of Kerala - Subsection

Section 109(4) in The Kerala Panchayat Buildings Rules, 2011

(4)External fire escape staircase shall have straight flight not less than 75 centimetres. wide with 20 centimetres. treads and risers not more than 19cm. The number of risers shall be limited to 16 per flight.