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State of Haryana - Section

Section 20 in Haryana District Mineral Foundation Trust Rules, 2016

20. Pradahan Mantri Khanij Kshetra Kalyan Yojana (PMKKKY).

- The Pradahan Mantri Khanij Kshetra Kalyan Yojana (PMKKKY) as notified shall be implemented by the District Mineral Foundation of the respective Districts using the funds accruing to the District Mineral Foundation as per the guidelines of the Yojana issued by the Government of India from time to time.