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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(2) in Rajasthan Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2019

(2)The cash for loading in to an ATM machine shall be collected from the Bank onprevious day or in the first half of the day so that operations can be concluded before thetime stipulated in sub-rule (3).