Supreme Court - Daily Orders
Bhagwati Developers Private Limited vs Peerless General Finance And ... on 19 January, 2015
Bench: Chief Justice, A.K. Sikri, R.K. Agrawal
ITEM NO.25 COURT NO.1 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Civil) No. 75/2015
BHAGWATI DEVELOPERS PRIVATE LIMITED Petitioner(s)
VERSUS
PEERLESS GENERAL FINANCE AND INVESTMENT
COMPANY LIMITED AND ORS. Respondent(s)
(With appln. (s) for stay and office report)
Date :19/01/2015 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Basava Prabhu Patil, Sr. Adv.
Ms. Vernika Tomar,Adv.
Mr. M.T. Reddy, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Dismissed.
[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2015.01.19 17:03:02 IST Reason: