Madhya Pradesh High Court
Sahakari Vipnan Evm Prikriya Samiti ... vs Mangilal Bam on 17 November, 2021
Author: Rajendra Kumar Verma
Bench: Rajendra Kumar Verma
1 MP-3864-2021
The High Court Of Madhya Pradesh
MP No. 3864 of 2021
(SAHAKARI VIPNAN EVM PRIKRIYA SAMITI MARYADIT BADNAGAR AND OTHERS Vs MANGILAL BAM
AND OTHERS)
1
Indore, Dated : 17-11-2021
Shri Ajay Kumar Mimrot, learned counsel for the petitioners.
Issue notice to the respondents on admission and I.A.No.10080/2021
on payment of process fee within one week returnable within four weeks.
(RAJENDRA KUMAR (VERMA)) JUDGE RJ Signature Not Verified VerifiedDigitally Digitally signed by SAN REENA JOSEPH Date: 2021.11.18 10:50:43 IST