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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(1)(a) in The Bengal Diseases Of Animals Act, 1944

(a)having reason to believe that [any livestock] [Substituted by Act No. 9 of 2008, dated 17.4.2008.] is infective fails to give information as required by sub-section (1) section 3, or