Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104] [Entire Act] State of Arunachal Pradesh - Subsection Section 104(2) in The Arunachal Pradesh Goods and Services Tax Act, 2017 (2)A copy of the order made under subsection (1) shall be sent to the applicant, the concerned officer and the jurisdictional officer.
