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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Haryana - Subsection

Section 60(4) in Haryana Municipal Corporation Election Rules, 1994

(4)The Presiding Officer shall endorse on every ballot paper which he rejects, the word "Rejected" and the grounds of rejection in abbreviated Form in his own hand and shall initial such endorsement.