Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 38] [Entire Act] State of Himachal Pradesh - Subsection Section 38(b) in The Himachal Pradesh Land Revenue Act, 1953 (b)making such entries as are agreed to by all the parties interested therein or are supported by a decree or order binding on those parties; and
