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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(2)(i) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(i)in the case of first meeting after general election, be later than the day immediately following the day of expiry of the term of the out-going Councillors; and