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[Cites 0, Cited by 0] [Section 30(4)] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(4)(i) in Rajasthan Fisheries State and Subordinate Service Rules, 2012

(i)the Government servant having more than two children shall not be deemed to be disqualified for promotion so long as the number of children he/she has on 1st June, 2002 does not increase.