Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(1B)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1B)(b) in The Representation Of The People Act, 1950

(b)fifty-five seats shall be reserved for the Scheduled Tribes in the Legislative Assembly of the State of Meghalaya ;