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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Bihar - Subsection

Section 55(2)(i) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(i)Of having his services lent to the University and remaining, at any time, liable to recall to the service of the Government at the coption of the Government concerned ; or