Section 39(2) in Indira Kala Sangit Vishwavidyalaya Act, 1956
(2)The accounts, when audited, shall be published in the Gazette and a copy of the accounts together with the audit report shall be submitted by the Karyakarini Samiti to the [Karyakarini Samiti] [Substituted by C.G. Act No. 12 of 2005 (w.e.f. 25-8-2005).] and the State Government.Supplementary Provisions
