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[Cites 0, Cited by 7] [Entire Act]

Union of India - Section

Section 10 in The High Court Judges (Salaries And Conditions Of Service) Act, 1954

10. Allowances for joining time.—

There shall be payable to a Judge in respect of joining time on his return from leave out of India an allowance at the rate of one thousand one hundred and ten rupees a month in lieu of salary.