Section 1(1)(a) in Bihar (Cases Flow Management in Subordinate Courts) Rules, 2008

[Cites 0, Cited by 0] [Section 1(1)] [Section 1] [Entire Act]

(a)Track I :

(i)Maintenance

(ii)Child Custody

(iii)Divorce

(iv)Visiting Rights

(v)Appointment of Guardian and Wards

(vi)Letter of Administration

(vii)Succession Certificate

(viii)Eviction Cases

(ix)Permanent Injunction

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