Karnataka High Court
Bhajantri Timmanna vs The Managing Director on 6 April, 2018
Author: L.Narayana Swamy
Bench: L. Narayana Swamy
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 6TH DAY OF APRIL, 2018
BEFORE
THE HON'BLE MR. JUSTICE L. NARAYANA SWAMY
WRIT PETITION Nos.524-542/2018 (L-KSRTC)
BETWEEN:
1. BHAJANTRI TIMMANNA
S/O BASAPPA,
AGE 36 YEARS,
JUNIOR ASSISTANT-CUM-DATA ENTRY OPERATOR,
BMTC CENTRAL OFFICE,
K.H. ROAD, BANGALORE - 560 027
2. DEMAPPA BAJANTRI
S/O DODDA BHIMAPPA,
AGE 36 YEARS,
JUNIOR ASSISTANT CUM DATA ENTRY OPERATOR,
BMTC CENTRAL STORES/CWS-1, K.H.ROAD,
BANGALORE-560027
3. SIRAAJUNNISA BEGUM
W/O MUZAMIL F.B,
AGE 32 YEARS,
ASSISTANT ARTISAN (AUTO MECHANIC)
TOKEN NO.4534, BMTC, 30TH DEPOT,
YELAHANKA, BANGALORE - 560 064
4. JAGANNATH R
S/O R RAMU,
AGE 39 YEARS, DRIVER, T.NO.13019
BMTC, 16TH DEPOT,
DEEPANJALI NAGAR,
BANGALORE-560 026
2
5. REKHA H M
D/O MAHABALESHWARAIAH,
AGE 30 YEARS, TECHNICAL ASSISTANT,
TOKEN NO.6433,
BMTC CWS-1, K.H.ROAD,
BANGALORE - 560 027
6. KAVITHA BAI B
D/O BHUPAL D
AGE 33 YEARS, CONDUCTOR,
TOKEN NO.10905
BMTC DEPOT-16, DEEPANJALI NAGAR,
BANGALORE - 560 016
7. KENCHAMMA
W/O YELLAPPA METEKERI,
AGE 33 YEARS, CONDUCTOR,
TOKEN NO.10719
BMTC 13TH DEPOT, KATRIGUPPE,
BANGALORE - 560 085
8. ANIL KUMAR N
S/O H NAGAPPA,
AGE 37 YEARS, DRIVER CUM CONDUCTOR,
TOKEN NO. DC 2629
BMTC 16TH DEPOT, DEEPANJALI NAGAR,
BANGALORE-560 026
9. R SHIVARAMU
S/O A.K.RAJU
AGE 42 YEARS, DRIVER CUM CONDUCTOR,
TOKEN NO. 2250
BMTC 29TH DEPOT, K.R.PURAM,
BANGALORE - 560 036
10. PURUSHOTHAM H M
S/O K.S.MUKUNDA
AGE 42 YEARS, DRIVER CUM CONDUCTOR,
3
TOKEN NO.2831
BMTC, 21ST DEPOT, RAJARAJESHWARINAGAR,
BANGALORE - 560 098
11. RAGHAVENDRA S T
S/O THYAGARAJ S.L
AGE 38 YEARS, DRIVER, TOKEN NO.13408
BMTC, 21ST DEPOT, RAJARAJESHWARINAGAR,
BANGALORE - 560 098
12. SRIDHARA S K
S/O KRISHNEGOWDA,
AGE 42 YEARS, DRIVER CUM CONDUCTOR,
T.NO.2423, BMTC 33RD DEPOT,
POORNAPRAGNANAGAR,
BENGALURU - 560 061
13. MAHESH
S/O NAGAPPA S T
AGE 46 YEARS, DRIVER CUM CONDUCTOR,
T.NO.4389, BMTC 44TH DEPOT,
ANJANAPURA
BENGALURU - 560 062
14. YELLAPPA METAKARI
S/O SATYAPPA
AGE 40 YEARS, DRIVER CUM CONDUCTOR,
T.NO.672, BMTC 25TH DEPOT,
HSR LAYOUT
BENGALURU - 560 102
15. RAMESH R N
S/O T.N.NALLAPPA
AGE 39 YEARS, DRIVER CUM CONDUCTOR,
BMTC, 6TH DEPOT,
INDIRANAGAR
BENGALURU - 560 038
16. PRABHAKAR KUNTOJI
4
S/O GURUPADAPPA
AGE 43 YEARS, DRIVER B.NO.12679
BMTC, 25TH DEPOT,
HSR LAYOUT
BENGALURU - 560 012
17. HANUMANTHAPPA SOMANAHALLI
S/O UJJAPPA,
AGE 47 YEARS, DRIVER CUM CONDUCTOR,
T.M.NO.2228
BMTC 25TH DEPOT, HSR LAYOUT
BENGALURU - 560 012
18. SHIVAKUMARASWAMY
S/O SHIVALINGAPPA
AGE 42 YEARS, DRIVER CUM CONDUCTOR,
T.NO.5968, BMTC 31ST DEPOT,
SRIGANDADAKAVAL
BENGALURU - 560 058
19. SOMASHEKAR K B
S/O BOREGOWDA
AGE 45 YEARS, DRIVER CUM CONDUCTOR,
T.NO.7053
BMTC 31ST DEPOT,
SRIGANDADAKAVAL
BENGALURU - 560 058 ... PETITIONERS
(BY SRI.SHEKAR, ADV.)
AND:
1. THE MANAGING DIRECTOR
K.S.R.T.C. CENTRAL OFFICES,
K.H. ROAD,
BANGALORE - 560 027
2. THE MANAGING DIRECTOR
B.M.T.C CENTRAL OFFICES,
5
K. H. ROAD,
BANGALORE - 560 027
3. THE GENERAL MANAGER (PERSONNEL)
K.S.R.T.C CENTRAL OFFICES,
K. H. ROAD,
BANGALORE - 560 027 ... RESPONDENTS
(BY SMT. H.R.RENUKA, ADV.)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO QUASH
THE IMPUGNED DIVISIONAL DEPUTATION ORDER
DTD:23.12.2017 PASSED BY THE R-1 AS PER ANNEXURE-G.
THESE WRIT PETITIONS COMING ON FOR PRELIMINARY
HEARING THIS DAY, THE COURT MADE THE FOLLOWING:
ORDER
The learned counsel for the petitioners files a memo seeking to withdraw the petitions. Memo is taken on record.
Petitions stand dismissed as withdrawn in terms of the memo.
Sd/-
JUDGE lnn