Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Bihar - Subsection Section 17(vi) in Bihar Enlistment of Contractors Rules, 1992 (vi)The contractors desiring renewal will have to submit attested copy of identity card showing history of works done by them alongwith the renewal application.
