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Punjab-Haryana High Court

Arun Bansal vs Preeti Rani on 9 September, 2016

                                                                                                      113




                                                CRM No. 27445 of 2016 in
                                                 CRM M-16746 of 2016


                                                        Arun Bansal
                                                            vs.
                                                        Preeti Rani


                      Present :    Mr. Sandeep Goyal, Advocate for the applicant.

                                                            ****

This is an application seeking exemption from the filing the certified copies of Annexure P-5 (colly) and to place on record true photocopy of the same. Application is allowed as prayed for. Documents are taken on record. Registry to page-mark the paper-book accordingly.

                      September 09, 2016                                     (RAJAN GUPTA)
                      Ajay                                                     JUDGE




Ajay Kumar
2016.09.09 15:32
I attest to the accuracy and
authenticity of this document