Punjab-Haryana High Court
Arun Bansal vs Preeti Rani on 9 September, 2016
113
CRM No. 27445 of 2016 in
CRM M-16746 of 2016
Arun Bansal
vs.
Preeti Rani
Present : Mr. Sandeep Goyal, Advocate for the applicant.
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This is an application seeking exemption from the filing the certified copies of Annexure P-5 (colly) and to place on record true photocopy of the same. Application is allowed as prayed for. Documents are taken on record. Registry to page-mark the paper-book accordingly.
September 09, 2016 (RAJAN GUPTA)
Ajay JUDGE
Ajay Kumar
2016.09.09 15:32
I attest to the accuracy and
authenticity of this document