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[Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act]

State of Goa - Subsection

Section 97(2)(i) in The Goa, Daman and Diu Public Health Act, 1985

(i)with fine which may extend to one hundred rupees and in case of a continuing breach, with fine which may extend to thirty rupees for every day during which the breach continues after conviction for the first breach; or