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[Cites 0, Cited by 0] [Section 28(4)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(4)(d) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(d)the free surface effect shall be calculated at an angle of heel of 5 degree for each individual compartment. The Director General may require or allow the free surface corrections to be calculated at an angle of heel grater than 5 degree for partially filled tanks;