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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

NCT Delhi - Subsection

Section 31(1)(g) in The Delhi Municipal Corporation Act, 1957

(g)the procedure in contested and uncontested elections and the special procedure at elections in wards where any seat is reserved for the Scheduled Castes [and women;] [Inserted by Act 67 of 1993, section 26 (w.e.f. 1-10-1993)]