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[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(4)(b) in The Central Sales Tax (Orissa) Rules, 1957

(b)The hearing of the dealer shall be concluded in accordance with the provisions of clauses (b) and (d) of sub-rule (3).