Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 137] [Entire Act] State of West Bengal - Subsection Section 137(1) in The Calcutta Improvement Act, 1911 (1)for regulating elections under [clauses (c) and (d) of sub-section (1) of section 4] [Substituted by W. B. Act 32 of 1955.];
