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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(d) in The Orissa Legislative Assembly Members' (Medical Attendance) Rules, 1965

(d)If the authorised medical attendant is of the opinion that it is unsafe for the patient to travel unattended to, he shall certify in writing that the patient should travel in the place of treatment being accompanied by an attendant.