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[Cites 0, Cited by 0] [Section 97(1)] [Section 97] [Entire Act]

State of Punjab - Subsection

Section 97(1)(ii) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(ii)grants from All-India bodies and institutions for the development of cottage, village and small-scale industries, and the like;