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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(1)(b) in The Orissa Opium Smoking Act, 1947

(b)search all parts of such place in which such officer has reason to believe that any opium or any apparatus for the preparation of opium smoking is concealed and all or any person he may find in such place;