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Allahabad High Court

Shobha Ram Dhiman vs D.I.O.S. Saharanpur And Others on 10 August, 2016

Author: Pradeep Kumar Singh Baghel

Bench: Pradeep Kumar Singh Baghel





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 19063 of 1997
 

 
Petitioner :- Shobha Ram Dhiman
 
Respondent :- D.I.O.S. Saharanpur And Others
 
Counsel for Petitioner :- V.K. Singh,H.S. Nigam,P.S. Chauhan
 
Counsel for Respondent :- S.C.,Ashok Misra,H.N. Pandey,H.P.Pandey
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.
 

Passed over on the illness slip of Sri P.S. Chauhan, learned counsel for the petitioner.

Order Date :- 10.8.2016 AU