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Bengal Presidency - Section

Section 4 in Presidency Small Cause Courts Act, 1882

4. "Small Cause Court" and "Registrar" defined. -

In this Act, "the Small Cause Court" means the Court of Small Causes constituted under this Act in the town of Calcutta, Madras or Bombay as the case may, be, [and the expression "Registrar" includes a Deputy Registrar.]