Delhi High Court - Orders
Adigear International vs Canara Bank on 31 October, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3152/2021
ADIGEAR INTERNATIONAL ..... Petitioner
Through: Mr.Hrishikesh Baruah, Mr.Anurag
Mishra and Mr.Kumar Kshitz,
Ms.Radhika Gupta and Mr. Saumitra
Srivastava, Advocates.
versus
CANARA BANK ..... Respondent
Through: Mr.Brijesh Kumar Tamber, Mr. Vinay
Singh Bist and Mr.Yashu Rustagi,
Advocates.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 31.10.2023 List for arguments on 20.11.2023.
PURUSHAINDRA KUMAR KAURAV, J OCTOBER 31, 2023/p Click here to check corrigendum, if any This is a digitally signed order.
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