Delhi High Court - Orders
Rekha Singh vs Union Of India & Ors on 17 January, 2023
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~21 to 30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5225/2022 & CM APPL. 15586/2022
REKHA SINGH ..... Petitioner
Through: Mr. Tapan Das, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondent
Through: Mr. Ajay Digpaul, CGSC with Mr.
Kamal Ra. Digpaul and Ms. Swati
Kwatra, Advocates for UOI.
Mr. Chiranjiv Kumar and Mr.
Mukesh Sachdeva, Advocates for R-3
and R-4.
+ W.P.(C) 3914/2021 & CM APPL. 11756/2021
JAI SINGH AND ORS ..... Petitioner
Through: Mr. Ankur Chibber and Mr. Nikunj
Arora, Advocates.
versus
UNION OF INDIA AND ORS ..... Respondent
Through: Mr.Raj Kumar Yadav, Ms. Sanskriti
Mishra, Mr. Ashu Sharma, Ms.
Rakshar Jahan and Ms. Preet Sharma,
Advocates for UOI.
Mr. M.K. Jha and Ms. Hemendra
Singh, Advocates for BSF.
Mr. Vikrant N. Goyal, Mr. Tesu
Gupta and Ms. Ayushi Garg,
Advocates for ITBP.
+ W.P.(C) 10089/2021 & CM APPLS. 31141/2021, 6693/2022,
16413/2022, 16414/2022, 6694/2022
SI GD SAYED SHAMIM RIZWI AND ORS ..... Petitioner
Through: Mr. Arvind Kumar Shukla, Ms.
Neena Shukla, Ms. Reetu Sharma,
Mr. Amit Kumar, Mr. Shantanu
Shukla, Mr. Tushar Swami and Mr.
Ranjan Mishra, Advocates.
W.P.(C) 5225/2022 & connected matters 1
Signature Not Verified
Digitally Signed
By:KUNAL MAGGU
Signing Date:18.01.2023
12:37:00
versus
UNION OF INDIA & OTHERS ..... Respondent
Through: Mr. Ajay Digpaul, CGSC with Mr.
Kamal Ra. Digpaul and Ms. Swati
Kwatra, Advocates for UOI.
+ W.P.(C) 11882/2021 & CM APPL. 36728/2021
MANOJ KUMAR SINGH AND ORS ..... Petitioner
Through: Mr. Ankur Chibber and Mr. Nikunj
Arora, Advocates.
versus
UNION OF INDIA AND ORS ..... Respondent
Through: Mr. Ajay Digpaul, CGSC with Mr.
Kamal Ra. Digpaul and Ms. Swati
Kwatra, Advocates for UOI.
+ W.P.(C) 7486/2021 & CM APPL. 24743/2021, 38953/2021,
42641/2021, 3260/2022, 14919/2022, 51611-12/2022, 53187/2022
INSPECTOR MIN GAJENDRA KUMAR ..... Petitioner
Through: Mr. Arvind Kumar Shukla, Ms.
Neena Shukla, Ms. Reetu Sharma,
Mr. Amit Kumar, Mr. Shantanu
Shukla, Mr. Tushar Swami and Mr.
Ranjan Mishra, Advocates.
versus
UNION OF INDIA ..... Respondent
Through: Mr. T.P. Singh, Advocate for R-1 to
R-3.
Mr. Ajay Digpaul, CGSC with Mr.
Kamal Ra. Digpaul and Ms. Swati
Kwatra, Advocates for R-4.
+ W.P.(C) 9187/2021 & CM APPL. 28606/2021
ASI/GD MAYANK MEHRA ..... Petitioner
Through: Mr. Vivek Singh, Advocate.
W.P.(C) 5225/2022 & connected matters 2
Signature Not Verified
Digitally Signed
By:KUNAL MAGGU
Signing Date:18.01.2023
12:37:00
versus
UNION OF INDIA AND ORS. ..... Respondent
Through: Mr. Ajay Digpaul, CGSC with Mr.
Kamal Ra. Digpaul and Ms. Swati
Kwatra, Advocates for UOI.
+ W.P.(C) 9596/2021 & CM APPL. 29701/2021
PRABHU NATH PRASAD (DIG, ITBP) ..... Petitioner
Through: Mr. Arvind Kumar Shukla, Ms.
Neena Shukla, Ms. Reetu Sharma,
Mr. Amit Kumar, Mr. Shantanu
Shukla, Mr. Tushar Swami and Mr.
Ranjan Mishra, Advocates.
versus
UNION OF INDIA AND ORS. ..... Respondent
Through: Mr. Ajay Digpaul, CGSC with Mr.
Kamal Ra. Digpaul and Ms. Swati
Kwatra, Advocates for UOI.
Mr. Vijay Joshi and Mr. Sahaj Garg,
Advocates.
+ W.P.(C) 7992/2022 & CM APPL. 24333/2022
SANTOSH KUMAR PANDEY AND ORS ..... Petitioner
Through: Mr. Ankur Chibber and Mr. Nikunj
Arora, Advocates.
Versus
UNION OF INDIA AND ORS ..... Respondent
Through: Mr. Avnish Singh, SCGC.
+ W.P.(C) 12794/2022 & CM APPL. 38918/2022
ASHOK KUMAR UDC ..... Petitioner
Through: Mr. Arvind Kumar Shukla, Ms.
Neena Shukla, Ms. Reetu Sharma,
Mr. Amit Kumar, Mr. Shantanu
Shukla, Mr. Tushar Swami and Mr.
Ranjan Mishra, Advocates.
W.P.(C) 5225/2022 & connected matters 3
Signature Not Verified
Digitally Signed
By:KUNAL MAGGU
Signing Date:18.01.2023
12:37:00
versus
UNION OF INDIA AND OTHERS ..... Respondent
Through: Mr. Ajay Digpaul, CGSC with Mr.
Kamal Ra. Digpaul and Ms. Swati
Kwatra, Advocates for UOI.
AND
+ W.P.(C) 13390/2022 & CM APPLS. 40656/2022, 44010/2022
DHIRENDRA SINGH SINDHU ..... Petitioner
Through: Mr. S.S. Hooda, Mr. Aayushman
Aeron and Mr. Ashutosh Kumar,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondent
Through: Mr. Rajesh Gogna, CGSC with Ms.
Priya Singh and Mr. Rahul,
Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 17.01.2023
1. List for consideration on 16.03.2023.
2. Respondents are directed to place on record statistics with regard to the number of accommodations available in Delhi, number of officers posted in Delhi, percentage of officers who are rotated on regular basis and the number of officers presently in the wait list. Since several organisations are involved, the respondents are given liberty to choose one organisation as a sample to provide statistics. Respondents shall also indicate as to whether there W.P.(C) 5225/2022 & connected matters 4 Signature Not Verified Digitally Signed By:KUNAL MAGGU Signing Date:18.01.2023 12:37:00 are accommodations that can be made available to the officers who are similarly situated as the petitioners in stations other than Delhi and also the House Rent Allowance, if any, being paid to the officers who are posted in hard areas.
3. Interim order to continue.
SANJEEV SACHDEVA, J VIKAS MAHAJAN, J JANUARY 17, 2023 NA W.P.(C) 5225/2022 & connected matters 5 Signature Not Verified Digitally Signed By:KUNAL MAGGU Signing Date:18.01.2023 12:37:00