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Delhi High Court - Orders

Rekha Singh vs Union Of India & Ors on 17 January, 2023

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                          $~21 to 30
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +       W.P.(C) 5225/2022 & CM APPL. 15586/2022
                                  REKHA SINGH                                        ..... Petitioner
                                                Through:          Mr. Tapan Das, Advocate.
                                                versus
                                  UNION OF INDIA & ORS.                      ..... Respondent
                                                Through:    Mr. Ajay Digpaul, CGSC with Mr.
                                                            Kamal Ra. Digpaul and Ms. Swati
                                                            Kwatra, Advocates for UOI.
                                                            Mr. Chiranjiv Kumar and Mr.
                                                            Mukesh Sachdeva, Advocates for R-3
                                                            and R-4.
                          +       W.P.(C) 3914/2021 & CM APPL. 11756/2021
                                  JAI SINGH AND ORS                                 ..... Petitioner
                                                Through:          Mr. Ankur Chibber and Mr. Nikunj
                                                                  Arora, Advocates.
                                                   versus
                                  UNION OF INDIA AND ORS                         ..... Respondent
                                                   Through: Mr.Raj Kumar Yadav, Ms. Sanskriti
                                                               Mishra, Mr. Ashu Sharma, Ms.
                                                               Rakshar Jahan and Ms. Preet Sharma,
                                                               Advocates for UOI.
                                                               Mr. M.K. Jha and Ms. Hemendra
                                                               Singh, Advocates for BSF.
                                                               Mr. Vikrant N. Goyal, Mr. Tesu
                                                               Gupta and Ms. Ayushi Garg,
                                                               Advocates for ITBP.
                          +       W.P.(C) 10089/2021 & CM APPLS. 31141/2021, 6693/2022,
                                  16413/2022, 16414/2022, 6694/2022
                                  SI GD SAYED SHAMIM RIZWI AND ORS               ..... Petitioner
                                                   Through: Mr. Arvind Kumar Shukla, Ms.
                                                               Neena Shukla, Ms. Reetu Sharma,
                                                               Mr. Amit Kumar, Mr. Shantanu
                                                               Shukla, Mr. Tushar Swami and Mr.
                                                               Ranjan Mishra, Advocates.
                          W.P.(C) 5225/2022 & connected matters                                         1




Signature Not Verified
Digitally Signed
By:KUNAL MAGGU
Signing Date:18.01.2023
12:37:00
                                                 versus
                                  UNION OF INDIA & OTHERS                 ..... Respondent
                                                Through: Mr. Ajay Digpaul, CGSC with Mr.
                                                         Kamal Ra. Digpaul and Ms. Swati
                                                         Kwatra, Advocates for UOI.

                          +       W.P.(C) 11882/2021 & CM APPL. 36728/2021
                                  MANOJ KUMAR SINGH AND ORS                   ..... Petitioner
                                                Through: Mr. Ankur Chibber and Mr. Nikunj
                                                         Arora, Advocates.
                                                versus
                                  UNION OF INDIA AND ORS                   ..... Respondent
                                                Through: Mr. Ajay Digpaul, CGSC with Mr.
                                                         Kamal Ra. Digpaul and Ms. Swati
                                                         Kwatra, Advocates for UOI.

                          +       W.P.(C) 7486/2021 & CM APPL. 24743/2021, 38953/2021,
                                  42641/2021, 3260/2022, 14919/2022, 51611-12/2022, 53187/2022

                                  INSPECTOR MIN GAJENDRA KUMAR              ..... Petitioner
                                                Through: Mr. Arvind Kumar Shukla, Ms.
                                                         Neena Shukla, Ms. Reetu Sharma,
                                                         Mr. Amit Kumar, Mr. Shantanu
                                                         Shukla, Mr. Tushar Swami and Mr.
                                                         Ranjan Mishra, Advocates.
                                                versus
                                  UNION OF INDIA                          ..... Respondent
                                                Through: Mr. T.P. Singh, Advocate for R-1 to
                                                         R-3.
                                                         Mr. Ajay Digpaul, CGSC with Mr.
                                                         Kamal Ra. Digpaul and Ms. Swati
                                                         Kwatra, Advocates for R-4.

                          +       W.P.(C) 9187/2021 & CM APPL. 28606/2021
                                  ASI/GD MAYANK MEHRA                         ..... Petitioner
                                                   Through: Mr. Vivek Singh, Advocate.

                          W.P.(C) 5225/2022 & connected matters                                  2




Signature Not Verified
Digitally Signed
By:KUNAL MAGGU
Signing Date:18.01.2023
12:37:00
                                                 versus
                                  UNION OF INDIA AND ORS.                  ..... Respondent
                                                Through: Mr. Ajay Digpaul, CGSC with Mr.
                                                          Kamal Ra. Digpaul and Ms. Swati
                                                          Kwatra, Advocates for UOI.

                          +       W.P.(C) 9596/2021 & CM APPL. 29701/2021
                                  PRABHU NATH PRASAD (DIG, ITBP)              ..... Petitioner
                                                   Through: Mr. Arvind Kumar Shukla, Ms.
                                                            Neena Shukla, Ms. Reetu Sharma,
                                                            Mr. Amit Kumar, Mr. Shantanu
                                                            Shukla, Mr. Tushar Swami and Mr.
                                                            Ranjan Mishra, Advocates.
                                                   versus
                                  UNION OF INDIA AND ORS.                         ..... Respondent
                                                   Through: Mr. Ajay Digpaul, CGSC with Mr.
                                                            Kamal Ra. Digpaul and Ms. Swati
                                                            Kwatra, Advocates for UOI.
                                                            Mr. Vijay Joshi and Mr. Sahaj Garg,
                                                            Advocates.

                          +       W.P.(C) 7992/2022 & CM APPL. 24333/2022
                                  SANTOSH KUMAR PANDEY AND ORS                ..... Petitioner
                                                   Through: Mr. Ankur Chibber and Mr. Nikunj
                                                            Arora, Advocates.
                                                   Versus
                                  UNION OF INDIA AND ORS                      ..... Respondent
                                                   Through: Mr. Avnish Singh, SCGC.
                          +       W.P.(C) 12794/2022 & CM APPL. 38918/2022
                                  ASHOK KUMAR UDC                                  ..... Petitioner
                                              Through:            Mr. Arvind Kumar Shukla, Ms.
                                                                  Neena Shukla, Ms. Reetu Sharma,
                                                                  Mr. Amit Kumar, Mr. Shantanu
                                                                  Shukla, Mr. Tushar Swami and Mr.
                                                                  Ranjan Mishra, Advocates.
                          W.P.(C) 5225/2022 & connected matters                                  3




Signature Not Verified
Digitally Signed
By:KUNAL MAGGU
Signing Date:18.01.2023
12:37:00
                                             versus
                              UNION OF INDIA AND OTHERS               ..... Respondent
                                            Through: Mr. Ajay Digpaul, CGSC with Mr.
                                                     Kamal Ra. Digpaul and Ms. Swati
                                                     Kwatra, Advocates for UOI.
                                            AND

                          +   W.P.(C) 13390/2022 & CM APPLS. 40656/2022, 44010/2022
                              DHIRENDRA SINGH SINDHU                 ..... Petitioner
                                            Through: Mr. S.S. Hooda, Mr. Aayushman
                                                     Aeron and Mr. Ashutosh Kumar,
                                                     Advocates.
                                            versus
                              UNION OF INDIA & ORS.                  ..... Respondent
                                            Through: Mr. Rajesh Gogna, CGSC with Ms.
                                                     Priya Singh and Mr. Rahul,
                                                     Advocates.
                              CORAM:
                              HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                              HON'BLE MR. JUSTICE VIKAS MAHAJAN
                                                      ORDER

% 17.01.2023

1. List for consideration on 16.03.2023.

2. Respondents are directed to place on record statistics with regard to the number of accommodations available in Delhi, number of officers posted in Delhi, percentage of officers who are rotated on regular basis and the number of officers presently in the wait list. Since several organisations are involved, the respondents are given liberty to choose one organisation as a sample to provide statistics. Respondents shall also indicate as to whether there W.P.(C) 5225/2022 & connected matters 4 Signature Not Verified Digitally Signed By:KUNAL MAGGU Signing Date:18.01.2023 12:37:00 are accommodations that can be made available to the officers who are similarly situated as the petitioners in stations other than Delhi and also the House Rent Allowance, if any, being paid to the officers who are posted in hard areas.

3. Interim order to continue.

SANJEEV SACHDEVA, J VIKAS MAHAJAN, J JANUARY 17, 2023 NA W.P.(C) 5225/2022 & connected matters 5 Signature Not Verified Digitally Signed By:KUNAL MAGGU Signing Date:18.01.2023 12:37:00