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State of Sikkim - Section

Section 1 in Sikkim Ecology Fund and Environment Cess Act, 2005

1. Short title, extent and Commencement.

(1)This Act may be called the Sikkim Ecology Fund and Environment Cess Act,2005.
(2)It extends to the whole of Sikkim
(3)It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.