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[Cites 0, Cited by 26] [Entire Act]

State of Haryana - Section

Section 2 in Haryana Urban Development Authority Act, 1977

2. There are several references to the Faridabad Complex Administration and the Faridabad Complex Administration Act, 1971 and the controlled areas declared under the said Act. Such references are proposed to be appropriately amended since the functions of the erstwhile Faridabad Complex Administration are being carried forward by the Municipal Corporation Faridabad at present.