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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(10) in The Maharashtra Motor Vehicles Tax Act, 1958

(10)other words and expressions used, but not defined, in this Act shall have the meanings respectively assigned to them in the [Motor Vehicles Act, 1988;] [These words and figures were substituted for the words and figures 'Motor Vehicle Act, 1939' by Maharashtra 16 of 1995, Section 4.]