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State of Tamilnadu - Section

Section 1 in The Thanjavur City Municipal Corporation Act, 2013

1. Short title, extent and commencement.

(1)This Act may be called the Thanjavur City Municipal Corporation Act, 2013.
(2)It extends to the city of Thanjavur.
(3)It shall come into force on such date as the Government may, by notification, appoint.