Himachal Pradesh High Court
Vardhman Ispal Udyog vs . Union Of India And Ors. on 20 June, 2022
Bench: Sabina, Satyen Vaidya
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Vardhman Ispal Udyog Vs. Union of India and ors.
CWP No. 4923 of 2021 a/w CWPs No. 1536 and 2446 of 2022 20.06.2022 Present: Mr. Jagmohan Bansal, Sr. Advocate with Mr. Aman Gautam and Mr. Lalit Sehgal, Advocates, for the petitioner(s) in CWPs No. 4923 of 2021 and 1536 of 2022.
Mr. Balram Sharma, Assistant Solicitor General of India, for respondent No.1 in CWP No.4923 of 2021.
Mr. Vikrant Chandel, Deputy Advocate General, for respondents No. 2 to 5 in CWP No. 4923 of 2021 and for respondents in CWP No. 1536 of 2022 State.
List again on 07.07.2022.
( Sabina ) Acting Chief Justice ( Satyen Vaidya ) Judge 20th June, 2022 (sushma) ::: Downloaded on - 20/06/2022 20:04:36 :::CIS