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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Goa - Subsection

Section 34(1)(d) in The Goa Panchayat Raj Act, 1994

(d)without due authority supplies any ballot paper to any person or receives any ballot paper from any person or is in possession of any ballot paper; or