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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Sikkim - Subsection

Section 60(1) in Sikkim Shops and Commercial Establishments Act, 1983

(1)The wages of a person employed shall be paid to him without deductions of any kind except those authorised by or under this Act.Explanation. - Every payment made by a person employed to the employer shall, for the purpose of this Act, be deemed to be a deduction from wages.