Delhi High Court - Orders
Hyatt International Southwest Asia Ltd vs Deputy Commissioner Of Income Tax on 6 February, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~24 to 28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6578/2024, CM APPL. 27370/2024, CM APPL. 27372/2024
& CM APPL. 7276/2025
HYATT INTERNATIONAL SOUTHWEST ASIA LTD.....Petitioner
Through: Mr. S. Ganesh, Senior Advocate with
Mr. U.A. Rana and Mr. Himanshu
Mehta, Advocates.
versus
DEPUTY COMMISSIONER OF INCOME TAX .....Respondent
Through: Mr. Sanjay Kumar, SSC with Ms.
Monica Benjamin and Ms. Easha
Kadian, Advocates.
(25)
+ W.P.(C) 6579/2024, CM APPL. 27373/2024, CM APPL. 27375/2024
& CM APPL. 5700/2025
HYATT INTERNATIONAL SOUTHWEST ASIA LTD.....Petitioner
Through: Mr. S. Ganesh, Senior Advocate with
Mr. U.A. Rana and Mr. Himanshu
Mehta, Advocates.
versus
DEPUTY COMMISSIONER OF INCOME TAX ....Respondent
Through: Mr. Sanjay Kumar, SSC with Ms.
Monica Benjamin and Ms. Easha
Kadian, Advocates.
(26)
+ W.P.(C) 6580/2024, CM APPL. 27380/2024 & CM APPL.
27382/2024
HYATT INTERNATIONAL SOUTHWEST ASIA LTD.....Petitioner
Through: Mr. S. Ganesh, Senior Advocate with
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 06/02/2025 at 22:58:20
Mr. U.A. Rana and Mr. Himanshu
Mehta, Advocates.
versus
ASSISTANT DIRECTOR OF INCOME TAX .....Respondent
Through: Mr. Sanjay Kumar, SSC with Ms.
Monica Benjamin and Ms. Easha
Kadian, Advocates.
(27)
+ W.P.(C) 6586/2024, CM APPL. 27389/2024, CM APPL. 27391/2024
& CM APPL. 7023/2025
HYATT INTERNATIONAL SOUTHWEST ASIA LTD.
.....Petitioner
Through: Mr. S. Ganesh, Senior Advocate with
Mr. U.A. Rana and Mr. Himanshu
Mehta, Advocates.
versus
ASSISTANT COMMISSIONER OF INCOME TAX
.....Respondent
Through: Mr. Sanjay Kumar, SSC with Ms.
Monica Benjamin and Ms. Easha
Kadian, Advocates.
(28)
+ W.P.(C) 6587/2024, CM APPL. 27392/2024 & CM APPL.
27394/2024
HYATT INTERNATIONAL SOUTHWEST ASIA LTD.....Petitioner
Through: Mr. S. Ganesh, Senior Advocate with
Mr. U.A. Rana and Mr. Himanshu
Mehta, Advocates.
versus
ASSISTANT DIRECTOR OF INCOME TA .....Respondent
Through: Mr. Sanjay Kumar, SSC with Ms.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 06/02/2025 at 22:58:20
Monica Benjamin and Ms. Easha
Kadian, Advocates.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 06.02.2025
1. Matter is taken up today as 05.02.2025 was declared as a 'Holiday' on account of General Elections-2025 in Legislative Assembly of NCT of Delhi vide Notification No.04/IG-4/Gen.-I/DHC, dated 31.01.2025.
2. List on 27.02.2025.
DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J FEBRUARY 6, 2025 yrj This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/02/2025 at 22:58:20