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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 15(3)(b) in Arunachal Armed Police Act, 1993

(b)punishment drill, extra-guard, fatique or other duty, for not more than fourteen days, with or without confinement to quarters, lines or camp ;