Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act] State of Manipur - Subsection Section 56(1)(a) in The Manipur Panchayati Raj Act, 1994 (a)perform all the duties imposed and exercise all the powers conferred on the Adhyaksha under this Act and rules made thereunder;