Bombay High Court
Ferrum Realtors Pvt. Ltd vs Sand Maharashtra Co-Operative Housing ... on 4 January, 2023
Author: Bharati Dangre
Bench: Bharati Dangre
1/2 2 CARBPL-38354-22.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMM. ARBITRATION PETITION (L) NO.38354 OF 2022
Ferrum Realtors Pvt. Ltd. .. Petitioner
Versus
Sind Maharashtra Co-Operative .. Respondents
Housing Society Ltd. & Ors.
...
Mr.Mayur Khandeparkar with Mr.Nishant Chothani, Mr.Nivit
Srivastava and Ms.Sneha Patil i/b Maniar Srivastava
Associates for the Petitioner.
Mr.Amogh Singh with Mr.Arun Panicker for the Respondent
No.1.
Mr.Uday Warunjikar with Mr.Kiran Kulkarni and Ms.Lalita
Savekar i/b Kulkarni & Associates for the Respondent No.2.
Mr.Surel Shah with Ms.Jyoti Wagh and Mr.Vishal Sapre i/b
Dua Associates for the Respondent No.3.
...
CORAM: BHARATI DANGRE, J.
DATED : 04th JANUARY, 2023 P.C:-
1. For the reasons separately recorded, the petition is allowed.
2. Till the detailed reasons are made available, let the petitioner deposit the amount of rent, which is due and payable M.M.Salgaonkar ::: Uploaded on - 04/01/2023 ::: Downloaded on - 05/01/2023 19:00:56 ::: 2/2 2 CARBPL-38354-22.odt under the Development Agreement, with the Registrar (Judicial-1) and the fact of such deposit shall be brought to the notice of the Court dealing with Civil Revision Application No.476 of 2022, which is informed to be listed tomorrow.
( SMT. BHARATI DANGRE, J.) M.M.Salgaonkar ::: Uploaded on - 04/01/2023 ::: Downloaded on - 05/01/2023 19:00:56 :::