Section 7(8)(c) in The Narcotic Drugs and Psychotropic Substances (Regulation of Controlled Substances) Order, 2013

[Cites 0, Cited by 0] [Section 7(8)] [Section 7] [Entire Act]

(c)No person shall use or possess any tamper-proof seal which has identifiable description on it identical to another tamper-proof seal.

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