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State of Maharashtra - Section

Section 19 in Maharashtra Groundwater (Development and Management) Act, 2009

19. Preparation of Integrated Watershed Development and Management Plan.

- The District Watershed Management Committee shall prepare Integrated Watershed Development and Management Plan for artificial recharge of the groundwater in consultation with the Groundwater Surveys and Development Agency, the Watershed Water Resources Committee and Panchayat, for the notified areas on priority and for non-notified areas subsequently, in the manner as may be prescribed.